Kerala High Court
Vahida Puliyamthodi vs State Of Kerala on 3 April, 2019
Author: P.V.Asha
Bench: P.V.Asha
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE SMT. JUSTICE P.V.ASHA
WEDNESDAY, THE 03RD DAY OF APRIL 2019 / 13TH CHAITHRA, 1941
WP(C).No. 38210 of 2018
PETITIONER:
VAHIDA PULIYAMTHODI,
AGED 48 YEARS,
D/O.KUNHUTTY HAJI, DARUSSALAM, VALAPURAM.P.O.,
MALAPPURAM DISTRICT-679 323.
BY ADV. SRI.K.K.MOHAMED RAVUF
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY,
DEPARTMENT OF EDUCATION, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
2 UNIVERSITY OF CALICUT
REPRESENTED BY ITS REGISTRAR, UNIVERSITY CAMPUS,
CALICUT UNIVERSITY P.O., THENHIPALAM,
MALAPPURAM DISTRICT - 673 635.
3 THE CHANCELLOR
CALICUT UNIVERSITY, RAJ BHAVAN,
THIRUVANANTHAPURAM - 695 099.
4 THE VICE CHANCELLOR,
UNIVERSITY OF CALICUT, UNIVERSITY CAMPUS,
CALICUT UNIVERSITY P.O., THENHIPALAM,
MALAPPURAM DISTRICT- 673 635.
5 ABDUL NAZIR.P.
PULIANKANDATHIL, KUZHIMANNA P.O., KUZHISSERI,
MALAPPURAM. (PROGRAMMER, UNIVERSITY OF CALICUT).
6 NANDAKISHORE.U.
CHAKKAVIL HOUSE, FEROKE, KOZHIKODE - 673 631.
(PROGRAMMER, UNIVERSITY OF CALICUT).
7 AHAMED SHAFEEQUE.M.
PROGRAMMER, UNIVERSITY OF CALICUT,
UNIVERSITY CAMPUS, CALICUT UNIVERSITY P.O.,
THENHIPALAM, MALAPPURAM DISTRICT - 673 635.
(PROGRAMMER, UNIVERSITY OF CALICUT).
WP(C).No. 38210 of 2018
2
8 NASEEMUDHEEN.L.
PROGRAMMER, UNIVERSITY OF CALICUT,
UNIVERSITY CAMPUS, CALICUT UNIVERSITY P.O.,
THENHIPALAM, MALAPPURAM DISTRICT - 673 635.
(PROGRAMMER, UNIVERSITY OF CALICUT.)
9 ARUN PRASAD.K.P.
ASSISTANT PROGRAMMER, UNIVERSITY OF CALUCIT,
UNIVERSITY CAMPUS, CALICUT UNIVERSITY P.O.,
THENHIPALAM, MALAPPURAM DISTRICT - 673 635.
10 SREESANTH.T.N.
ASSISTANT PROGRAMMER, UNIVERSITY OF CALICUT,
UNIVERSITY CAMPUS, CALICUT UNIVERSITY P.O.,
THENHIPALAM, MALAPPURAM DISTRICT - 673 635.
11 JINIL.P.
ASSISTANT PROGRAMMER, UNIVERSITY OF CALICUT,
UNIVERSITY CAMPUS, CALICUT UNIVERSITY P.O.,
THENHIPALAM, MALAPPURAM DISTRICT - 673 635.
BY ADVS.
DR.GEORGE ABRAHAM
SRI.K.JAJU BABU (SR.)
SRI.MOHAMMED NIAS C.P., SC, UNIVERSITY OF CALICUT
SMT.M.U.VIJAYALAKSHMI,
COUNSEL FOR THE CHANCELLOR OF UNIVERSITIES IN
KERALA
SRI.P.C.SASIDHRAN,SC,CALICUT UTY,
SMT.G.RANJITA, GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
03.04.2019, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No. 38210 of 2018
3
JUDGMENT
Petitioner seeks permission to withdraw the writ petition.
Accordingly, this writ petition is dismissed as withdrawn.
Sd/-
P.V.ASHA JUDGE WW