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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Punjab - Subsection

Section 19(viii) in The Punjab Apartment Ownership Rules, 1995

(viii)No apartment owner, resident or lessee shall instal wiring for electrical or telephone installations, television antenna, machines or air- conditioning units etc. on the exterior of the building. [Sections 20 and 38(2)(e).]