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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Uttar Pradesh - Subsection

Section 18(2)(b) in Uttar Pradesh Chit Funds Act, 1975

(b)give such particulars as will disclose the nature of the said assets and liabilities and how the value of those assets has been arrived at; and