Calcutta High Court
Principal Commissioner Of Income Tax ... vs Silchar Food Processing P Ltd on 8 November, 2024
Author: Hiranmay Bhattacharyya
Bench: T.S Sivagnanam, Hiranmay Bhattacharyya
Od sl 1
IN THE HIGH COURT AT CALCUTTA
SPECIAL JURISDICTION (INCOME TAX)
ORIGINAL SIDE
ITAT/230/2024
PRINCIPAL COMMISSIONER OF INCOME TAX ASANSOL
VS
SILCHAR FOOD PROCESSING P LTD.
BEFORE :
THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM
-A N D-
HON'BLE JUSTICE HIRANMAY BHATTACHARYYA DATE : November 08, 2024.
Appearance :
Mr. Amit Sharma, Adv.
...for appellant The Court :- This matter has been listed under the caption "To Be Mentioned".
In the order dated 20.09.2024 instead of Mr. Soumen Bhattacharjee and Ms. Doyel Dey, learned Advocates appearing for the appellant the name of Mr. Amit Sharma, Advocate should be read, who appeared for appellant.
This correction and order shall form part of the order dated 20.09.2024.
(T.S. SIVAGNANAM) CHIEF JUSTICE (HIRANMAY BHATTACHARYYA, J.) pkd/GH.