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State of Bihar - Section

Section 45 in Bihar Persons with Disabilities Equal Opportunities, Protection of Rights and Full Participation Rules, 2004

45. Salary and Allowance of the Commissioner.

(1)The Commissioner for persons with disabilities Bihar Shall be entitled to salary allowance and the other requisites as are available to the Secretary to the State Government.
(2)Appointment of other officers and employees of Commissioner's Office. - Other officers and employees of the Commissioner for Disabilities Bihar shall be appointed as per Recruitment Rules to be framed separately for this purpose.