Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Maharashtra - Subsection

Section 14(2)(iii) in The Maharashtra Housing and Area Development Authority Contributory Provident Fund Rules, 1985

(iii)On all sums credited to the subscriber's account after the 31st March of the preceding year interest from the date of deposit unto the 31st March of the current year;