Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Assam - Subsection Section 21(1) in Assam Yoga Council Act, 2018 (1)The institutions including educational institution and hospitals of Yoga shall be granted accreditation to signify the attainment of acceptable level of professional expertise, academic quality and integrity.
