Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax 2 vs Cadence Design Systems (I) P. Ltd. on 19 May, 2020
Bench: Uday Umesh Lalit, Mohan M. Shantanagoudar, Vineet Saran
ITEM NO.8 Virtual Court 1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No.5066/2020
(Arising out of impugned final judgment and order dated 06-08-2019
in ITA No.333/2019 passed by the High Court Of Delhi At New Delhi)
PR. COMMISSIONER OF INCOME TAX 2 Petitioner(s)
VERSUS
CADENCE DESIGN SYSTEMS (I) P. LTD. Respondent(s)
(FOR ADMISSION and I.R.; IA No.38598/2020 – FOR CONDONATION OF
DELAY IN FILING; and, IA No.38599/2020 – FOR EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT)
Date : 19-05-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
HON'BLE MR. JUSTICE VINEET SARAN
For Petitioner(s) Mr. A.N.S. Nadkarni, ASG
Mr. D.L. Chidanand, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
We do not see any reason to interfere in the matter. The special leave petition is, accordingly, dismissed.
Pending application(s), if any, also stand disposed of.
Signature Not Verified Digitally signed by MUKESH KUMAR Date: 2020.05.19 17:20:33 IST Reason: (MUKESH NASA) (PRADEEP KUMAR) COURT MASTER BRANCH OFFICER