Allahabad High Court
Rajendra Singh Yadav @ Raju Jahreela vs State Of U.P. on 16 July, 2021
Author: Saurabh Shyam Shamshery
Bench: Saurabh Shyam Shamshery
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 79 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24132 of 2021 Applicant :- Rajendra Singh Yadav @ Raju Jahreela Opposite Party :- State of U.P. Counsel for Applicant :- Vijay Singh Sengar,Nitinjay Pandey Counsel for Opposite Party :- G.A.,Gaurav Kakkar,Umesh Kumar Tripathi Hon'ble Saurabh Shyam Shamshery,J.
1. Sri Vivek Singh Sengar, learned counsel for applicant, on instruction, seeks permission to withdraw this short term bail application.
2. Learned A.G.A. appearing for State has no objection to aforesaid request.
3. The application is accordingly dismissed as withdrawn.
Order Date :- 16.7.2021 AK