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Bombay Presidency - Section

Section 46 in The Bombay Forest Rules, 1942

46. Rules for protected forests of Thana, Kolaba and Peint.

- The following rules 47 to 50 inclusive apply to the protected forests in the Thana and Kolaba districts and the Peint taluka of the Nashik district. Rule-51 applies to the protected forests in the Thana and Kolaba districts only.