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[Cites 0, Cited by 0] [Section 2(10)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(10)(c) in Tamil Nadu Municipal (Non-Centralized-Regular) Public Health Establishment Regulations, 1976

(c)any post created for the efficient prosecution of the war of 1939-1946, or associated with the training of war technicians, if duty of such post is declared by the Central Government to be military duty.