Section 16(1)(c) in Tripura Tribal Areas Autonomous District (Establishment of Village Committee) Act, 1994

[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Tripura - Subsection

Section 16(1)(c) in Tripura Tribal Areas Autonomous District (Establishment of Village Committee) Act, 1994

(c)if he incurs any of the disqualifications mentioned in clause (a) of sub-section(l) of Section 6 after his election as member of the Village Committee; or

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State of Tripura - Subsection

Section 16(1)(c) in Tripura Tribal Areas Autonomous District (Establishment of Village Committee) Act, 1994