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Madhya Pradesh High Court

Mahaveer Prasad Jain & Anr. vs Smt. Vittibai @ Vidya Bai & Ors. on 22 June, 2017

SA-67-2002

(IMAHA VEER PRASAD JAIN & ANR. Vs SMT. VITTIBAI @ VIDYA BAI & ORS. )
22-06-2017

Shri J .P. Mishra, learned counsel for the appellants, submits that he is not prepared with the case and prays for adjournment. On his request, case is adjourned. List after a week.

(VIVEK AGARWAL) JUDGE @PK