Madhya Pradesh High Court
Mahaveer Prasad Jain & Anr. vs Smt. Vittibai @ Vidya Bai & Ors. on 22 June, 2017
SA-67-2002 (IMAHA VEER PRASAD JAIN & ANR. Vs SMT. VITTIBAI @ VIDYA BAI & ORS. ) 22-06-2017
Shri J .P. Mishra, learned counsel for the appellants, submits that he is not prepared with the case and prays for adjournment. On his request, case is adjourned. List after a week.
(VIVEK AGARWAL) JUDGE @PK