Section 4 in Haryana Aided Schools (Special Pension and Contributory Provident Fund) Rules, 2001
4. Retirement benefits.
- The following retirement benefits shall be admissible under these rules, namely :-(1)Pension -(a)Superannuation Pension;(b)Invalid Pension;(c)compensation Pension;(d)Voluntary Retirement Pension/Compulsory Retirement Pension;(2)Death-cum-Retirement-Gratuity;(3)Service-Gratuity;(4)Family-Pension.
