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[Cites 0, Cited by 0] [Section 17(6)] [Section 17] [Entire Act]

State of Haryana - Subsection

Section 17(6)(c) in Haryana Aided Schools (Special Pension and Contributory Provident Fund) Rules, 2001

(c)The District Education Officer/District Primary Education Officer shall indicate the Treasury Voucher No. and date of Challan and forward the photocopy to the Management for maintaining detailed account, and will submit the consolidated account to the Director.