Section 33 in Dr. M.G.R. Medical University (Affiliation of Medical Colleges) Statutes
33.
(1)The provisional affiliation granted above by the University shall be only for the final M.B.B.S. Degree course of study. Thereupon the University shall permit the college to admit the students in the final M.B.B.S. degree course of study.(2)The medical college shall furnish a budget for each year of study and a separate development budget which will cover the expenses for the fulfillment of the requirements prescribed for the Compulsory Rotatory Resident Internship Course of study.
