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Punjab-Haryana High Court

Rattan Singh & Others vs State Of Haryana And Another on 2 December, 2008

Author: Rakesh Kumar Jain

Bench: Rakesh Kumar Jain

           IN THE HIGH COURT OF PUNJAB & HARYANA
                        AT CHANDIGARH.

                         R.F.A.No.1593 of 1990
                         Decided on December 02, 2008.


Rattan Singh & others                           ....Appellants

                         Versus


State of Haryana and another                    ....Respondents

                  ****

Coram: Hon'ble Mr.Justice Rakesh Kumar Jain.

**** Present: Mr.R.S.Chahar, Advocate, for the appellants.

Mr.H.S.Hooda, Advocate General, Haryana, with Mr.Rajiv Kawatra, Sr.DAG, Haryana, for the respondents.

**** Rakesh Kumar Jain, J: (Oral) For orders, see R.F.A. No.1594 of 1990 of even date.




December 02, 2008                               (Rakesh Kumar Jain)
mamta-II                                              Judge