Punjab-Haryana High Court
Rattan Singh & Others vs State Of Haryana And Another on 2 December, 2008
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
IN THE HIGH COURT OF PUNJAB & HARYANA
AT CHANDIGARH.
R.F.A.No.1593 of 1990
Decided on December 02, 2008.
Rattan Singh & others ....Appellants
Versus
State of Haryana and another ....Respondents
****
Coram: Hon'ble Mr.Justice Rakesh Kumar Jain.
**** Present: Mr.R.S.Chahar, Advocate, for the appellants.
Mr.H.S.Hooda, Advocate General, Haryana, with Mr.Rajiv Kawatra, Sr.DAG, Haryana, for the respondents.
**** Rakesh Kumar Jain, J: (Oral) For orders, see R.F.A. No.1594 of 1990 of even date.
December 02, 2008 (Rakesh Kumar Jain) mamta-II Judge