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Calcutta High Court (Appellete Side)

Lokenath Pramanick vs Unknown on 6 December, 2021

06.12.2021
 35
sdas
                                     CRM 7312 of 2021
                                   (via video conference)

             In Re: An application for bail under Section 439 of the Code of
             Criminal Procedure.

                                           And

             In the matter of:   Lokenath Pramanick
                                                                   .....petitioner

                        Mr. Koustav Bagchi
                        Mr. Arko Chakraborty
                        Mr. Debayan Ghosh
                                        ...... for the petitioner

                        Mr. V. Kundalia
                        Mrs. A. Rajyashree
                        Ms. S. Majumder
                        Mr. A. Roy
                                          ..... for the respondent no. 1

Let the matter appear on 22nd December, 2021.

(Bivas Pattanayak, J.) (Joymalya Bagchi, J.)