Calcutta High Court (Appellete Side)
Lokenath Pramanick vs Unknown on 6 December, 2021
06.12.2021
35
sdas
CRM 7312 of 2021
(via video conference)
In Re: An application for bail under Section 439 of the Code of
Criminal Procedure.
And
In the matter of: Lokenath Pramanick
.....petitioner
Mr. Koustav Bagchi
Mr. Arko Chakraborty
Mr. Debayan Ghosh
...... for the petitioner
Mr. V. Kundalia
Mrs. A. Rajyashree
Ms. S. Majumder
Mr. A. Roy
..... for the respondent no. 1
Let the matter appear on 22nd December, 2021.
(Bivas Pattanayak, J.) (Joymalya Bagchi, J.)