Andhra Pradesh High Court - Amravati
Between vs And on 15 December, 2022
(SHOW CAUOSE NOTICE BEFORE ADMISSION) 7
IN THE HIGH COURT OF ANOHRA PRADESH AT AMARAYVA
{Original Jurisdiction)
pene Y THE RIF TEENTH DAY OF DECE 'MBER.
PWO THOUSAND AND TWENTY TWO
(PRESENT:
THE HONOURABLE SRI JISTICE VENKATESWARLDO NIVMAGADDA
CONTEMPT CASE NO: 5083 OF 2022
Between:
JEMV Cornmnitee, Ohinnamachunuru GP, Marripadu Mandal, SPSR Nellore
Dystrict, Rep. by is Convener Smit. O Acilakshrnamima, Wio. Venkata Subba
Reddy. Aged about $1 years, Oce: Convener, Rio. Kadinepalll, Maripadu Mandal,
OoPSR Nellore Distrad, Pin code: S24 342.
retitionar Writ Petitioner
AND
4. Se Shashi Shushan Kumar, IAS, Special Chief Secretary of Irrigation (Vater
Resources Denartment) Department, Secretariat, Amaravall, Guntur District.
iR- 3
2. Sri Shamsheer Si ingh Rawal, IAS, Princ pat Seci retary of Finance Deparimen,
secretarial, Amaravati, Guntur District. (R-2
3. Sr P Krishna Mohan. Supseri intendent Engineer, irigation Oircie, Nellore,
SPSR Nellore District, (8-3)
4. Sf Ro Venkateswarlu, Executive Engineer, WUR.D., irrigation Division
Atmakur, SPSR Nellore District. (R-4)}
Respondents /Respondentia t to 4.
WHEREAS the Petitioner has presented under Section 10 to 18 of the Somerpt of onuris Act 19771, above case through ifs counsel Mr. Bathala Ramesh, oraying that this Hon'ble High Court may be pl leased fo punish ihe respondents herein for deliberate, intentional and willful viglation of the arder in WP No $578 of 2022, dated OF 03.2082:
WHEREAS the said case coming on for orders as to admission on this day and whereas the High Court upon perusing fhe affidavit fled therein and upon hearing the arguments of Mr. Bathala Ramesh, Advocate for the Petiioner, diractec issuance of Notice to the respondents, retumable on or before 27.01.2023, to show oause as fo why in the circumstances stated in the affidavit fled in support thereof, the said case should not be admitted.
You viz:
{. Sri Shashi Shushen Kumar, JAS, Special Chief Secretary of frigation (Vater Resources Department) Department, Secretariat, Amaravat, Guniur District, iR-3} oi Shamsheer Sin agh R Rawat, IAS, Principal Secretary of Finance Department, Secretariat, Amaraveli, Guntur Oh etre. (RS)
3. Sn PRP Krishna Manan, Superintendent Engineer, Irrigation Circle, Nellore, SPSR Nellore Districh (R-3} i
4. Sf R Venkateswarlu, Executlve Engineer, RD. irrigation Gnision, Atmakur, SPSR Nellore District. (R-4) are be and hereby directad fo show cause, ag to why this confernpt case ahold net be sci mites, nn appearing in parson or thir ough Advecate duly inst ucies OF 37.04 2086, to which date the case afands oo sted for hearing, failing wherein the said case vr ba heard and deiermined ex-pai ne. ' 2 SO Nee FAR .
AR AQ STR, TRUE CORY! Ta,
4. The District Judge, Guntur, Guntur Oisiriet (By READ in duplicate along with 8 By copy of Petition and AMidays to serve on Respondent Nes. 7 and 2 and te return fo his Court before 2 7a. 2023} The District d Wage, Nello ore, a ER 2 Dis ict {k /RPAD in duplicate along will a copy of Pettien and Af day eep vendent Nos. 3 and 4 and 3 to return to this Court before 2) 70 2023} 2 Sri Shashi Bhushan Kumar, JAS, Spec ai Ohief Secretary of Irrigation (Vater Rasources Department) Deparment, Se avratanat, Armaravali, Gumtur Disiric iR-4} 4 Sn Shamsheer Singh Rawal, (AS, Princip:
Secretariat, Arsaravali, Guntur District. (R-2)
5 Sri P Kristma Mohan, Superintendent Engineer, inigation Circle, Nalicrs, SPSR Nellore District (RS) & Sri Ro Venkateewaru, Exeoutive Atmakur, SPSR Netore ixsin inl, (R-4 A with a copy of petition and Affidavit} Cine spare oony, bo >? Finance Derarimern, , digation Division, 4 fo 8 by RPAD- along nd
69) co HIGH COURT NVA HATED TSN 2f2dee NOTE: LIST THE MATTER OW 27.01.2023 NOTICE BEFORE ADMISSION OO Noe. g063 of 2022 fan 7% np