Indian Kanoon - Search engine for Indian Law

Bombay High Court

Dilip Gokuldas Shah Sole Prop. Of Rachna ... vs Ram Prasad Singh Sole Prp. Of Suraj Chem ... on 5 July, 2019

                                       Before: Mahendra W. Chandwani
                                       Prothonotary & Senior Master.
                                       Date: 5th July, 2019.
CALLED OUT FOR DIRECTION :
140. TD/298/2017    ) Chinmay Gupte I/b. Mohit Gadkari & Co., Advocate for
     ARBN/ PRO. NO. ) Applicant.
     TMFL/2095/2016 )
                    ) P.C.:      The Applicant and/or his/her Advocate to
141. TD/299/2017    ) remove office objections on the Application on or
     ARBN. PRO. NO. ) before 02.08.2019, failing Application     to stand
     TMFL/32380/    ) rejected.
     2013           )
                    )
142. TD/300/2017    )
     ARB PROC NO    )
     TMFL/2059/2016 )
                    )
143. TD/22/2018     )
     ARB. PROC. NO. )
     TMFL/128918/   )
     2016           )
                    )
144. TD/125/2018    )
     S/1145/2005    )
                    )
                    )
                    )
                    )
                    )
                    )
                    )
                    )
                    )
05/07/2019

Prothonotary and Senior Master ::: Uploaded on - 09/07/2019 ::: Downloaded on - 13/07/2019 06:28:05 :::