Section 2(3) in Kerala Spinners, Alappuzha (Acquisition and Transfer of Undertaking) Act, 2010
(3)Words and expressions used but not defined either in this Act or in the Industries (Development and Regulation) Act, 1951 (Central Act 65 of 1951), but defined in the Companies Act, 1956 (Central Act 1 of 1956), shall have the meanings respectively assigned to them in the Companies Act, 1956 (Central Act 1 of 1956).
