Patna High Court - Orders
Shail Kumari vs The State Of Bihar & Ors on 25 July, 2012
Author: Ajay Kumar Tripathi
Bench: Ajay Kumar Tripathi
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Jurisdiction Case No.299 of 2012
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Shail Kumari
.... .... Petitioner/s
Versus
The State Of Bihar & Ors
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Dr. Alok Kumar Sinha
For the Respondent/s : Mr. Prahlad Kr. Bhagat GP13
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CORAM: HONOURABLE MR. JUSTICE AJAY KUMAR
TRIPATHI
ORAL ORDER
2 25-07-2012Matter will come up in the same position after two weeks.
If no show cause is filed on the next date the Executive Officer, Nagar Parishad, Chapra will appear in person.
(Ajay Kumar Tripathi, J) R.K.Pathak/-