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Himachal Pradesh High Court

Asha Verma vs . Hrtc & Ors. on 11 October, 2022

Bench: Tarlok Singh Chauhan, Virender Singh

Asha Verma Vs. HRTC & Ors. CWP No. 3689 of 2022 .

11.10.2022 Present: Mr. Jai Krishan Sharma, Advocate, for the petitioner.

Ms. Shubh Mahajan, Advocate, for the respondents.

Since, the order in question stands complied with, therefore, no further orders are required to be passed as the main petition already stands disposed of.

r to (Tarlok Singh Chauhan) Judge (Virender Singh) Judge October 11, 2022 (Vinod) ::: Downloaded on - 11/10/2022 20:09:36 :::CIS