Punjab-Haryana High Court
Gram Panchayat Taraf Majara vs Sumeet Jarangal And Ors on 28 November, 2018
126 IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
COCP No.3833 of 2018
Date of Decision: 28.11.2018
Gram Panchayat Majara
.....Petitioner
Versus
Dr. Sumeet Jarangal, IAS and others
......Respondents
CORAM: HON'BLE MS. JUSTICE NIRMALJIT KAUR
Present: Mr. G.S. Dhillon, Advocate for
for the petitioner.
NIRMALJIT KAUR, J. (ORAL)
Learned counsel for the petitioner prays that he may be allowed to withdraw the present petition to enable him to move an appropriate application before the Writ Court.
Dismissed as withdrawn.
(NIRMALJIT KAUR) JUDGE 28.11.2018 sandeep Whether Speaking/Reasoned : Yes/No Whether Reportable : Yes/No 1 of 1 ::: Downloaded on - 01-01-2019 04:11:10 :::