Madhya Pradesh High Court
Qazi Zakullah vs The State Of Madhya Pradesh on 14 June, 2022
Author: Chief Justice
Bench: Chief Justice
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WA No. 784 of 2006
(QAZI ZAKULLAH AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS)
Dated : 14-06-2022
Not before Hon'ble Shri Justice Vishal Mishra.
(RAVI MALIMATH) (VISHAL MISHRA)
CHIEF JUSTICE JUDGE
S/ Digitally signed by SACHIN CHAUDHARY Date: 2022.06.15 18:31:01 +05'30'