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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Andhra Pradesh - Subsection

Section 15(iv) in Andhra Pradesh Farmers Management of Irrigation Systems (Election Tribunals in Respect of Water Users Associations, Distributory Committees and Project Committees) Rules, 1997

(iv)A copy of every order under sub-rule (i) or sub-rule (ii) shall be communicated to the competent authority of the water users association, the distributory committee and the project committee as the case may be, and the concerned Election Authority.