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Madhya Pradesh High Court

M/S Eipr India Private Limited ... vs The State Of Madhya Pradesh on 15 September, 2020

Author: Vijay Kumar Shukla

Bench: Vijay Kumar Shukla

                                                                       1                               WP-11406-2020
                                            The High Court Of Madhya Pradesh
                                                       WP-11406-2020

(M/S EIPR INDIA PRIVATE LIMITED REGISTERED OFFICE AT 3RD FLOOR CAMBATA BUILDING ABOVE EROS THEATRE JA Vs THE STATE OF MADHYA PRADESH AND OTHERS) Jabalpur, Dated : 15-09-2020 Heard through Video Conferencing.

Dr. Anuvad Shrivastava, learned counsel for the petitioner. Shri Jagat Singh, learned Panel Lawyer for the State. After arguing the matter for some time, the learned counsel for the petitioner prays for withdrawal of the present writ petition with the liberty to file a complaint before the competent court of law.

Accordingly, the writ petition stands dismissed as withdrawn, with the above liberty.

(VIJAY KUMAR SHUKLA) JUDGE ac Signature Not Verified SAN Digitally signed by AJAY KUMAR CHATURVEDI Date: 2020.09.15 15:20:44 IST