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[Cites 1, Cited by 2]

Karnataka High Court

St Anthony Institute vs Smt Rita D Souza on 1 February, 2012

VEV 'IN THE HIGH COURT SF KARNKYAKA AT BANG§;LC_}E%E DA"i'ED '£'HIS TEE '£53'? 1393 SF 'FEBRUARY, : .G*~:i,« BEFGRE '£'HE HOBPBLE MR.JUsTIc§;"H;B1L§g;§§€;§j_ \?&%"RY£' PETETEON BETWEEN: V 1 V V' S'g.A::tho:1y IY1Sf.iU,1'i€., , V_ A Reiigigus and Chariiabie'*}{.r§'st;ii¢ut:;§;;f1Q A 3€§pu, Mangalsre - 555 003. s Représented by its . if Directer present i;?3<fE'E'}. '§'i3€f;_§, 1:

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