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State of Assam - Section

Section 17 in Rules and Orders in Force in Certain Districts

17. The carrying capacity of boat shall be ascertained by loading the boat fully arid shall be recorded in the register of certificates. The certificate shall be filled up in duplicate, one copy shall remain as a counterfoil in the book and the duplicate copy shall be given to the owner of the boat or conveyance. The registered of the boat shall be painted or branded thereon. The measurement of a boat may be checked by any Forest Officer at any time to see that it corresponds with the register number.