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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(5) in Copies of records Etc. Rules

(5)[ For inspection of records-Re. 1.00 per hour or part thereof] [Inserted vide Notification No. 213-U-XVIII, dated 11-11-1963] :Provided that if Council is required to get copies of maps and plans prepared by persons other than its employees the charges for such copies shall be the actual wages paid to such persons plus an extra fee of 50 Paise per copy.