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[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 40(2)(l) in The Jammu and Kashmir Big Landed Estates Abolition Act, 2007 (1950 A. D.)

(l)the manner of determining and the method of payment of annuity to proprietor under section 26 ;