Madhya Pradesh High Court
Smt. Gopi Bai (D) Thr.Ganeshi Bai vs Anand Rai on 19 June, 2015
SA-1017-2014 (SMT. GOPI BAI (D) THR. GANESHI BAI Vs ANAND RAI) 19-06-20 15 Shri Lalji Kushwaha, counsel for the appellant. Issue notice of IA No.14915/14 to the respondents, returnable in
six weeks. PF be paid within seven days. Record of the courts below be requisitioned. List after receipt of the record. (S.K. GANGELE) JUDGE