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[Cites 0, Cited by 0] [Section 15(4)] [Section 15] [Entire Act]

State of Haryana - Subsection

Section 15(4)(d) in The Haryana Maintenance of Parents and Senior Citizen Rules, 2009

(d)Tribunal if required at any stage may ask the Maintenance Officer or any official to evaluate and verify the income by way of support inspection/visit.