Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act] State of Karnataka - Subsection Section 6(1)(f) in The Sahyadri Heritage Development Authority Act, 2011 (f)is employed as a paid legal practitioner on behalf of the Authority or accepts employment of legal practitioner against the Authority.