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Gujarat High Court

Messrs Sunrise International vs Union Of India on 25 February, 2021

Author: J. B. Pardiwala

Bench: J.B.Pardiwala, Ilesh J. Vora

C/SCA/1005/2021                                ORDER




IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

  R/SPECIAL CIVIL APPLICATION NO. 1005 of 2021
                      With
   R/SPECIAL CIVIL APPLICATION NO. 576 of 2021
                      With
   R/SPECIAL CIVIL APPLICATION NO. 642 of 2021
                      With
  R/SPECIAL CIVIL APPLICATION NO. 1139 of 2021
                      With
  R/SPECIAL CIVIL APPLICATION NO. 1140 of 2021
                      With
  R/SPECIAL CIVIL APPLICATION NO. 1142 of 2021
                      With
  R/SPECIAL CIVIL APPLICATION NO. 1144 of 2021
                      With
  R/SPECIAL CIVIL APPLICATION NO. 1146 of 2021
                      With
  R/SPECIAL CIVIL APPLICATION NO. 1147 of 2021
                      With
  R/SPECIAL CIVIL APPLICATION NO. 1148 of 2021
                      With
  R/SPECIAL CIVIL APPLICATION NO. 1150 of 2021
                      With
  R/SPECIAL CIVIL APPLICATION NO. 1152 of 2021
                      With
  R/SPECIAL CIVIL APPLICATION NO. 2311 of 2021
                      With
  R/SPECIAL CIVIL APPLICATION NO. 2198 of 2021
                      With
  R/SPECIAL CIVIL APPLICATION NO. 2328 of 2021
                      With
  R/SPECIAL CIVIL APPLICATION NO. 2208 of 2021
                      With
  R/SPECIAL CIVIL APPLICATION NO. 2192 of 2021
                      With
   R/SPECIAL CIVIL APPLICATION NO. 189 of 2021
                      With
  R/SPECIAL CIVIL APPLICATION NO. 17405 of 2019
                      With
   R/SPECIAL CIVIL APPLICATION NO. 565 of 2021
                      With
   R/SPECIAL CIVIL APPLICATION NO. 568 of 2021
                      With


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           C/SCA/1005/2021                                   ORDER



             R/SPECIAL CIVIL APPLICATION NO. 571 of 2021
==========================================================
               MESSRS POLYREC PROCESSORS PVT. LTD.
                              Versus
                          UNION OF INDIA
==========================================================
Appearance:
AMAL PARESH DAVE(8961) for the Petitioner(s) No. 1,2
MR PARESH M DAVE(260) for the Petitioner(s) No. 1,2
MR DEVANG VYAS(2794) for the Respondent(s) No. 1,2,3
==========================================================

 CORAM: HONOURABLE MR. JUSTICE J.B.PARDIWALA
        and
        HONOURABLE MR. JUSTICE ILESH J. VORA

                              Date : 25/02/2021

                            COMMON ORAL ORDER

(PER : HONOURABLE MR. JUSTICE J.B.PARDIWALA) Stand over to 4th March, 2021.

Till the next date of hearing, Interim relief, granted earlier, to continue.

(J. B. PARDIWALA, J) (ILESH J. VORA,J) Vahid Page 2 of 2 Downloaded on : Thu Sep 02 04:51:12 IST 2021