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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

Bengal Presidency - Subsection

Section 10(1)(i) in Bengal Medical Act, 1914

(i)where there are several candidate who secured such maximum number of votes, such one of them, as may be elected by lot in accordance with rule made in this behalf under section 33, shall be deemed to have been elected;