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[Cites 0, Cited by 0] [Section 117(1)] [Section 117] [Entire Act]

State of Mizoram - Subsection

Section 117(1)(ii) in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

(ii)a grant for meeting an unexpected demand upon the resources of the autonomous district when no account of the magnitude of the indefinite character of the service the demand cannot be stated with details ordinarily given in the District Council Budget;