Himachal Pradesh High Court
Rajinder Pal vs . Temple Trust Mata on 15 November, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Rajinder Pal vs. Temple Trust Mata Chintpurani & another .
CMPMO No. 456 of 2022 15.11.2022 Present: Mr. Rahul, Advocate, for the petitioner.
Mr. Vinod Chauhan, Advocate, for respondent No.1.
None for respondent No.2. List for consideration on 3.1.2023. Interim order to continue.
(Satyen Vaidya) Judge 15th November, 2022 (kck) ::: Downloaded on - 15/11/2022 20:34:39 :::CIS