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State of Madhya Pradesh - Section

Section 12 in The M.P. Ashaskiya Shikshan Sanstha (Anudan Ka Pradaya) Adhiniyam, 1978

12. Modifications in Madhya Pradesh Society Registrikaran Adhiniyam, 1973 (No. 44 of 1973).

- In its application to the institutions to which this Act applies, the Madhya Pradesh Society Registrikaran Adhiniyam, 1973 (No. 44 of 1973), shall be subject to the modifications specified in the Schedule hereto annexed.The Schedule[See Section 12]Modifications in The Madhya Pradesh Society Registrikaran Adhiniyam, 1973