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[Cites 0, Cited by 0] [Section 50] [Entire Act]

Bombay Presidency - Subsection

Section 50(b) in The Bombay Forest Rules, 1942

(b)in the case of injaili trees less than 10 feet high -
(i)where several stems spring from the same root or stump the best of such stems with all shoots from it shall be left untouched till the stem is 10 feet high, but all other shoots from the root or stump or from the ground within a yard of the untouched stem may be cut down to the ground;
(ii)no stem growing singly may be cut or its side shoots lopped, unless it has an untouched stem growing within a [yard] [This should be translated in Marathi '1 ½ hat'.] of it :