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State of Rajasthan - Section

Section 8 in The Rajasthan Medical Rules, 1957

8.

In these rules, "Returning Officer" means-
(a)f6r the purposes of election under clause (c) of Section 4, the Registrar of the University of Rajputana, and includes any officer of the University deputed for the time being by the said Registrar to perForm or assist him in his duties under these rules, and
(b)for the purposes of elections under clauses (e) and (f) of Section 4, the Registrar, and includes any officer deputed for the time being by the Registrar to perForm or assist him in his duties under these rules.