Section 2(ii) in The Punjab Town Improvement Trust Gratuity Rules, 1971
(ii)'servant' means any person in the employ of the Improvement Trust but does not include any part-time [Servant] [G.S.R. 70/PA 4/22 Section 73 Amendment/77 dated 16-6-1979 LS Part 3, 24-6-1977.].
