Delhi High Court - Orders
Skol Breweries Ltd vs State & Ors on 24 March, 2022
Author: Asha Menon
Bench: Asha Menon
$~23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.L.P. 112/2022
SKOL BREWERIES LTD. ..... Petitioner
Through: None
versus
STATE & ORS. .....Respondents
Through: Ms. Manjeet Arya, APP for
respondent/State
CORAM:
HON'BLE MS. JUSTICE ASHA MENON
ORDER
% 24.03.2022
1. None is present for the parties, except learned APP for the State.
2. List on 12th April, 2022.
3. The order be uploaded on the website forthwith.
ASHA MENON, J MARCH 24, 2022 s Signature Not Verified Digitally Signed By:MANJEET KAUR Signing Date:25.03.2022 14:37:57