Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Sikkim - Section Section 1 in Married Women's Property Regulation, 1962 1. Short title and extent. - (i) This Regulation may be called Married Women's Property Regulation, 1962;(ii)It shall extend throughout the territory of Sikkim.
