Punjab-Haryana High Court
M/S Sonika Properties Pvt.Ltd vs State Of Haryana & Ors on 2 March, 2022
Author: Anil Kshetarpal
Bench: Anil Kshetarpal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
RFA No.2462 of 2017 (O&M)
Date of decision: 02.03.2022
M/s Sonika Properties Pvt. Ltd.
..Appellant (s)
Versus
State of Haryana and others
..Respondent (s)
CORAM: HON'BLE MR. JUSTICE ANIL KSHETARPAL
Present- Mr. Aashish Chopra, Sr. Advocate with
Ms. Gurpreet Randhawa, Advocate
Mr. Rakesh Nehra, Sr. Advocate with
Mr. Pankaj Kaushik, Advocate
Mr. S.P. Chahar, Advocate, Mr. Nitin Jain, Advocate,
Mr. Aditya Jain, Advocate, Mr. Sandeep Singal, Advocate,
Mr. Sandeep K. Sharma, Advocate, Ms. Anita Balyan, Advocate,
Mr. Viresh Dahiya, Advocate, Mr. Deepak Girotra, Advocate,
Mr. Govind Chauhan, Advocate, Mr. N.C. Kinra, Advocate,
Mr. Harsh Kinra, Advocate, Mr. Pardeep Singh Poonia, Advocate,
Mr. Prateek Gupta, Advocate, Mr. Ram Kumar Saini, Advocate,
Mr. S.P. Khatri, Advocate, Mr. Ashwani Bakshi, Advocate,
Mr. M.S. Rana, Advocate, Mr. M.S. Khillan, Advocate,
Mr. Ravinder Malik, Advocate, Mr. Y.P. Malik, Advocate,
Mr. Sudhir Hooda, Advocate, Mr. S.R. Hooda, Advocate,
Mr. N.K. Malhotra, Advocate, Mr. Vivek Khatri, Advocate,
Mr. Kamal Mor, Advocate, Mr. Saurabh Dalal, Advocate
for the landowners.
Ms. Vibha Tewari, AAG, Haryana and
Mr. Shivendra Swaroop, AAG, Haryana.
***
ANIL KSHETARPAL, J.
For orders, see order of the even date passed in Regular First Appeal No.458 of 2016, titled as M/s Satkarta Realtors (P) Ltd. vs. State of Haryana and others.
02.03.2022 (ANIL KSHETARPAL) ashok JUDGE
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