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Punjab-Haryana High Court

M/S Sonika Properties Pvt.Ltd vs State Of Haryana & Ors on 2 March, 2022

Author: Anil Kshetarpal

Bench: Anil Kshetarpal

         IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                CHANDIGARH
                                           RFA No.2462 of 2017 (O&M)
                                            Date of decision: 02.03.2022
M/s Sonika Properties Pvt. Ltd.
                                                           ..Appellant (s)
            Versus
State of Haryana and others
                                                         ..Respondent (s)

CORAM: HON'BLE MR. JUSTICE ANIL KSHETARPAL

Present-        Mr. Aashish Chopra, Sr. Advocate with
                Ms. Gurpreet Randhawa, Advocate
                Mr. Rakesh Nehra, Sr. Advocate with
                Mr. Pankaj Kaushik, Advocate
                Mr. S.P. Chahar, Advocate, Mr. Nitin Jain, Advocate,
                Mr. Aditya Jain, Advocate, Mr. Sandeep Singal, Advocate,
                Mr. Sandeep K. Sharma, Advocate, Ms. Anita Balyan, Advocate,
                Mr. Viresh Dahiya, Advocate, Mr. Deepak Girotra, Advocate,
                Mr. Govind Chauhan, Advocate, Mr. N.C. Kinra, Advocate,
                Mr. Harsh Kinra, Advocate, Mr. Pardeep Singh Poonia, Advocate,
                Mr. Prateek Gupta, Advocate, Mr. Ram Kumar Saini, Advocate,
                Mr. S.P. Khatri, Advocate, Mr. Ashwani Bakshi, Advocate,
                Mr. M.S. Rana, Advocate, Mr. M.S. Khillan, Advocate,
                Mr. Ravinder Malik, Advocate, Mr. Y.P. Malik, Advocate,
                Mr. Sudhir Hooda, Advocate, Mr. S.R. Hooda, Advocate,
                Mr. N.K. Malhotra, Advocate, Mr. Vivek Khatri, Advocate,
                Mr. Kamal Mor, Advocate, Mr. Saurabh Dalal, Advocate
                for the landowners.

        Ms. Vibha Tewari, AAG, Haryana and
        Mr. Shivendra Swaroop, AAG, Haryana.
        ***
ANIL KSHETARPAL, J.

For orders, see order of the even date passed in Regular First Appeal No.458 of 2016, titled as M/s Satkarta Realtors (P) Ltd. vs. State of Haryana and others.


02.03.2022                                         (ANIL KSHETARPAL)
ashok                                                   JUDGE

Whether speaking/reasoned : Yes/No Whether reportable : Yes/No 1 of 1 ::: Downloaded on - 01-05-2022 00:34:06 :::