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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(4) in Haridev Joshi University of Journalism and Mass Communication, Jaipur Act, 2012

(4)The Chancellor shall exercise such other powers and perform such other functions as may be conferred on or assigned to him or her by or under this Act.