Supreme Court - Daily Orders
State Of U.P vs Ram Milan 7177 (S/S) 2000 on 29 February, 2016
Bench: J. Chelameswar, Abhay Manohar Sapre
ITEM NO.16 COURT NO.5 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
2739/2016
(Arising out of impugned final judgment and order dated 08/07/2015
in SAD No. 156/2015 passed by the High Court Of Judicature at
Allahabad, Lucknow Bench)
STATE OF U.P AND ORS. Petitioner(s)
VERSUS
RAM MILAN 7177 (S/S) 2000 Respondent(s)
(with appln. (s) for c/delay in filing SLP)
Date : 29/02/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. R.K. Dash, Sr. Adv.
Mr. Abhishek Kumar Singh, Adv.
Mr. Abhisth Kumar,Adv.
For Respondent(s) Mr. Anoop Kr. Srivastav,Adv.
Mr. Vipin Kr. Saxena, Adv.
Mr. Ashutosh, Adv.
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed on the ground of delay.
(DEEPAK MANSUKHANI) (INDU BALA KAPUR) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by DEEPAK MANSUKHANI Date: 2016.02.29 16:39:44 IST Reason: