Supreme Court - Daily Orders
State Of Mp vs Vishnu Adarsh Shishu Shiksha Samiti on 10 January, 2014
J
ITEM NO.15 COURT NO.7 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)....../2013
CC 22345/2013
(From the judgement and order dated 21/01/2013 in WA No.965/2008, of The
HIGH COURT OF M.P AT INDORE)
STATE OF MP & ORS Petitioner(s)
VERSUS
VISHNU ADARSH SHISHU SHIKSHA SAMITI Respondent(s)
With I.A. 1 (C/delay in filing SLP,c/delay in refiling SLP)
Date: 10/01/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE SURINDER SINGH NIJJAR
HON’BLE MR. JUSTICE A.K. SIKRI
For Petitioner(s)
Mr. Mishra Saurabh,Adv.
Ms. Vanshaja Shukla, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(Sukhbir Paul Kaur) (Indu Bala Kapur) Court Master Court Master