Bombay High Court
Ecgc Limited vs Shamrao Vithal Co-Operative Bank Ltd. ... on 4 October, 2019
Author: R. I. Chagla
Bench: R. I. Chagla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
CHAMBER SUMMONS IN COMMERCIAL DIVISION MATTERS NO. 1037 OF
2019
In
COMMERCIAL SUMMARY SUITS 501 OF 2019
Ecgc Limited ....Petitioner
V/S
Shamrao Vithal Co-operative Bank Ltd. And Anr ....Respondent
CORAM : R. I. CHAGLA, J
DATE : 4th October, 2019
P.C. :
Due to paucity of time the matter is adjourned to 11/11/2019 . In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.
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