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Bombay High Court

Ecgc Limited vs Shamrao Vithal Co-Operative Bank Ltd. ... on 4 October, 2019

Author: R. I. Chagla

Bench: R. I. Chagla

        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
            ORDINARY ORIGINAL CIVIL JURISDICTION

CHAMBER SUMMONS IN COMMERCIAL DIVISION MATTERS NO. 1037 OF
                         2019
                          In
          COMMERCIAL SUMMARY SUITS 501 OF 2019

        Ecgc Limited                                     ....Petitioner
                   V/S
        Shamrao Vithal Co-operative Bank Ltd. And Anr ....Respondent
             CORAM :          R. I. CHAGLA, J
             DATE :           4th October, 2019
        P.C. :

Due to paucity of time the matter is adjourned to 11/11/2019 . In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.

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