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State of Sikkim - Section

Section 7 in Married Women's Property Regulation, 1962

7. Notwithstanding the provisions of any other law to the contrary any immovable property in Sikkim which may be held by a Sikkimese woman at the time of her marriage shall not on her death devolve on her husband if she held been married to a non-Sikkim Subject nor shall it be inherited by Any offspring of such marriage.